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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The Indian Nursing Council Regulations

(2)The Secretary shall, by registered post, inform each voter referred to in clauses (b) and (c) of sub-sec. (1) of Section 3 of the Indian Nursing Council act, of the election to be made by him/her and give him/her a period of not less than 15 days to intimate in a sealed cover marked "Secret" the name and designation of the person's he/she desires to elect. The person(s) who are elected by the largest number of voters shall be declared to have been elected as member's of the Council.