Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 115 in Kolkata Municipal Corporation Building Rules, 2009 115. Store Room. - No store room in any residential building shall have a floor area less than 1.5 sq. m. and a height less than 2.1 m.
