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Bombay High Court

Khanderao Ramchandra Kasabe And Ors vs State Of Maharashtra Thr Cooperative ... on 1 November, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

JPP                                1      903-909.WP 13387.23.doc

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         CIVIL APPELLATE JURISDICTION

             WRIT PETITION NO. 13387 OF 2023

Hiraman Gopala Dheringe and Ors.                   ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                     ... Respondents

                           and
               WRIT PETITION NO. 13388 OF 2023

Bhawale Sukdev Lahanu and Ors.                     ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                     ... Respondents

                            and
                WRIT PETITION NO. 13389 OF 2023

Shivaji Anandrao Pingle and Ors.                   ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                     ... Respondents

                            and
                WRIT PETITION NO. 13390 OF 2023

Dilip Shankar Thete and Ors.                       ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                     ... Respondents

                           and
               WRIT PETITION NO. 13391 OF 2023



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 JPP                                 2           903-909.WP 13387.23.doc

Gokul Anandrao Pingle and Ors.                           ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                           ... Respondents

                             and
                 WRIT PETITION NO. 13489 OF 2023

Khanderao Ramchandra Kasabe and Ors.     ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.           ... Respondents
                             and
            WRIT PETITION NO. 13553 OF 2023

Ganesh Madhukar Kahandal and Ors.                        ... Petitioners
      V/s.
State of Maharashtra through
Co-operative Minister and Ors.                           ... Respondents

Mr. Pramod N. Joshi for the Petitioner in all Petitions
Mr. B.V. Samant, Addl. G.P. with Ms. R.A. Salunkhe, AGP for the
Respondent - State

                         CORAM : NITIN JAMDAR &
                                MANJUSHA DESHPANDE, JJ.

DATE : 01 NOVEMBER 2023 P.C. :-

These Petitions pertain to election of Agricultural Produce Market Committee. The Registry to examine and place the Petitions before the appropriate Bench as per the Roster.
MANJUSHA DESHPANDE, J. NITIN JAMDAR, J.
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