Calcutta High Court
Aska Equipments Ltd. & Anr vs Compair Equipment Co on 22 January, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS 66 /2003
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ASKA EQUIPMENTS LTD. & ANR.
Versus
COMPAIR EQUIPMENT CO.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 22nd January, 2014.
The Court : The suit had appeared in the warning list before being transferred to this Bench. The parties have adequate notice and/or deemed to have sufficient notice that the matter would appear today before this Court. However, none of the parties are represented. It appears that the plaintiff is not interested to proceed with the suit.
Accordingly, the suit is dismissed for default. Interim order, if any, stands vacated.
(SOUMEN SEN, J.) dg2/