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Calcutta High Court

Aska Equipments Ltd. & Anr vs Compair Equipment Co on 22 January, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET
                                    CS 66 /2003
                           IN THE HIGH COURT AT CALCUTTA

                        Ordinary Original Civil Jurisdiction

                                    ORIGINAL SIDE




                            ASKA EQUIPMENTS LTD. & ANR.

                                       Versus

                                COMPAIR EQUIPMENT CO.




  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN

Date : 22nd January, 2014.

The Court : The suit had appeared in the warning list before being transferred to this Bench. The parties have adequate notice and/or deemed to have sufficient notice that the matter would appear today before this Court. However, none of the parties are represented. It appears that the plaintiff is not interested to proceed with the suit.

Accordingly, the suit is dismissed for default. Interim order, if any, stands vacated.

(SOUMEN SEN, J.) dg2/