Punjab-Haryana High Court
Ramesh Chander vs State Of Haryana & Others on 1 September, 2017
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.16953-2017(O&M)
Date of decision : 01.09.2017
Ramesh Chander Petitioner
Vs.
State of Haryana and Others Respondents
CORAM : HON'BLE MR.JUSTICE AMOL RATTAN SINGH
***
Present : Mr. Jagjeet Beniwal, Advocate
for the petitioner.
Mr. Hitesh Pandit, Addl. A.G. Haryana with
Mr. R.K.Doon, AAG, Haryana.
AMOL RATTAN SINGH, J.
For orders see, detailed order of even date, passed in "CWP No. 17899 of 2017" titled as "Rajender Singh vs. State of Haryana and others"
.
September 01, 2017 (AMOL RATTAN SINGH)
sunil/anuradha JUDGE
Whether speaking/reasoned No
Whether Reportable : No
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