Section 72 in Dr. Babasaheb Ambedkar Technological University Act, 2014
72. Selection committee for appointment of Joint Director.
- No person shall be appointed Joint Director except on the recommendation of a selection committee constituted for the purpose and consisting of,-(a)the Vice-Chancellor, ex officio Chairman;(b)the nominee of the Chancellor on the Executive Council; and(c)three persons, nominated by the Executive Council from amongst its members, being persons not in the service of the University.
