Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

37. Statement of settled shops.

- A statement of all the settled shops of Form D-12-A shall be sent to the Excise Commissioner within 30 days of the auction, for final acceptance and the Excise Commissioner shall take final decision within 60 days of the auction.