Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1171] [Entire Act] Bengal Presidency - Subsection Section 1171(v) in Police Regulations, Bengal , 1943 (v)In the event of rent not being realized in any month, the Superintendent shall carry forward in the next month's rent-roll the arrears due and add them to the current demand.
