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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Rajasthan Land Revenue (Allotment and Conversion of Lands for the Construction of Seed Godowns) Rules, 1965

(c)[ 'Eligible Co-operative Society' means a Co-operative Society whose primary' function is to market agricultural produce, agricultural inputs or consumer goods] [G.S.R. 104, Dated 7-3-1998; published in Rajasthan Gazette Part 4(Ga) Dated 11-3-98, page 191.].