Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(3) in Jammu and Kashmir Road Safety Fund Rules, 2018 (3)He/she shall submit detailed reports of receipts and expenditure from the Schemes to the State Government, as may be required from time to time.
