Supreme Court - Daily Orders
Godrej And Boyce Manufacturing Company ... vs The Municipal Corporation Of Greater ... on 2 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.1002 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 888/2023 in C.A. No. 9021/2014
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED
& ANR. Petitioner(s)
VERSUS
THE MUNICIPAL CORPORATION OF GREATER
MUMBAI & ORS. Respondent(s)
(IA No.122562/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.122560/2023-APPLICATION FOR LISTING REVIEW
PETITION IN OPEN COURT)
Date : 02-08-2023 This matter was called on for hearing today
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
By Circulation
UPON perusing papers the Court made the following
O R D E R
Not to be circulated before a Bench of which one of us (Hon’ble Mr. Justice Abhay S. Oka) is a member.
(INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by Indu Marwah Date: 2023.08.02 17:27:31 IST Reason: