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Supreme Court - Daily Orders

Godrej And Boyce Manufacturing Company ... vs The Municipal Corporation Of Greater ... on 2 August, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.1002                                                     SECTION III

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     R.P.(C) No. 888/2023 in C.A. No. 9021/2014



     GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED
     & ANR.                                                         Petitioner(s)

                                                   VERSUS

     THE MUNICIPAL CORPORATION OF GREATER
     MUMBAI & ORS.                                                 Respondent(s)

     (IA No.122562/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.122560/2023-APPLICATION FOR LISTING REVIEW
     PETITION IN OPEN COURT)

     Date : 02-08-2023 This matter was called on for hearing today

     CORAM :
                            HON'BLE MR. JUSTICE ABHAY S. OKA
                            HON'BLE MR. JUSTICE PANKAJ MITHAL


                                       By Circulation



                             UPON perusing papers the Court made the following
                                                O R D E R

Not to be circulated before a Bench of which one of us (Hon’ble Mr. Justice Abhay S. Oka) is a member.

(INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by Indu Marwah Date: 2023.08.02 17:27:31 IST Reason: