Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 6 in The Calcutta Port Rules, 1943 6. Applications for assistance to Harbour Master (Port). - All applications for sea-going vessles to be hauled or cast off from, moorings or for any other assistance shall be made either personally or by letter, to the Harbour Master (Port).
