Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266] [Entire Act] State of Rajasthan - Subsection Section 266(e) in Rajasthan Land Revenue (Land Records) Rules, 1957 (e)State of health. - He should be free from any physical defect which is likely to interfere with the efficient performance of his duties:
