Chattisgarh High Court
Rajendra Prasad vs Santosh Kumar And Ors. 24 Mac/509/2013 ... on 27 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 858 of 2012
Rajendra Prasad Versus Santosh Kumar & Ors.
MAC No.509 of 2013
27.02.2018 Shri Rakesh Thakur, Advocate for appellant.
Shri Sourabh Sharma and Shri P.Acharya, Advocates for respective
respondents.
At the request of the counsel for the appellant, list these cases on 13/03/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit