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Chattisgarh High Court

Rajendra Prasad vs Santosh Kumar And Ors. 24 Mac/509/2013 ... on 27 February, 2018

                            HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                        MAC No. 858 of 2012

                            Rajendra Prasad Versus Santosh Kumar & Ors.

                                       MAC No.509 of 2013




27.02.2018         Shri Rakesh Thakur, Advocate for appellant.

                   Shri Sourabh Sharma and Shri P.Acharya, Advocates for respective

             respondents.

At the request of the counsel for the appellant, list these cases on 13/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit