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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(f) in Himachal Pradesh Para-Veterinary Council Act, 2010

(f)to any other expenses incurred for the promotion and development of Para-veterinary education, research and training, declared by the Council to be in the general interest of Para-veterinary profession.