Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009 13. Repeal. - All previous relevant Resolution/Circulars etc issued in respect of Auditors shall be deemed to be repealed with the commencement of these Rules.
