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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(a) in The U.P. Fire Prevention And Fire Safety Rules, 2005

(a)The District Magistrate or any Executive Magistrate authorised by the District Magistrate by a general order or specific order shall require the persons in possession or occupation of the building or premises to be sealed to remove themselves from there forthwith;