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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(f) in The High Denomination Bank Notes (Demonetisation) Act, 1978

(f)where the high denomination bank note is owned by any other person, by that person or by some person competent to act on his behalf;