Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act,1993 (a)"appointed day" means such date1* as the Central Government may, by notification in the Official Gazette, appoint under section 3;
