Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Anita Patel vs M/S Classic Network Ltd. on 29 February, 2016

MA-4236-2008 (ANITA PA TEL Vs M/S CLASSIC NETWORK L TD.) 29-02 -2 0 1 6 Parties through their counsel. The appeal is formally admitted for final hearing. List in due course. (SUJOY PAUL) JUDGE