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[Cites 0, Cited by 0] [Section 37A(2)] [Section 37A] [Entire Act]

State of Rajasthan - Subsection

Section 37A(2)(a) in The Rajasthan Gram Dan Act, 1971

(a)in the case of land held by two or more persons as co-Gram-dan Kisans, by all such persons jointly; and