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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(7) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(7)The ballot-box shall be closed, sealed and secured and placed them in full view of the Presiding Officer and the polling agents.