Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Manohar Haribhau Durge vs Maharogi Seva Samiti, Anandvan, ... on 10 November, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7044 OF 2022
                              In
                        STAMP NO. OF

 Manohar Haribhau Durge                                   ....PETITIONER
            V/S
 Maharogi Seva Samiti, Anandvan, Warora,                ....RESPONDENT

Chandrapur Thr. Secretary And Ors.

N.S. WARULKAR for Petitioner (FOR R 4) for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 10th November, 2023 P.C. :

S.O.after Diwali Vacation with the consent of the counsels for the parties.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 10/11/2023 ::: Downloaded on - 11/11/2023 13:26:54 :::