Bombay High Court
Manohar Haribhau Durge vs Maharogi Seva Samiti, Anandvan, ... on 10 November, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7044 OF 2022
In
STAMP NO. OF
Manohar Haribhau Durge ....PETITIONER
V/S
Maharogi Seva Samiti, Anandvan, Warora, ....RESPONDENT
Chandrapur Thr. Secretary And Ors.
N.S. WARULKAR for Petitioner (FOR R 4) for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 10th November, 2023 P.C. :
S.O.after Diwali Vacation with the consent of the counsels for the parties.
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