Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 128 in Maharashtra Housing and Area Development Act, 1976 128. Meeting of Panchayat and procedure to be followed. - The Panchayat shall meet at such intervals and follow such procedure for its meetings as may be prescribed.
