Bombay High Court
Hitesh Rajnikant Jobalia And Anr vs Paresh Panchmatiya And Anr on 11 September, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-37
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 935 OF 2023
M/s Hrj Signage Print Hub Through Its Sole ....PETITIONER
Proprietor Hitesh Jobalia
V/S
Trishank Paresh Panchmatiya Through Its Father
....RESPONDENT
Paresh Ratilal Panchmatiyaand Anr WITH CR. WRIT PETITION NO. 4634 OF 2022 M/s Hrj Signage Print Hub Through Its Hitesh ....PETITIONER Jobalia V/S Reeta Paresh Panchmatiya ....RESPONDENT WITH CR. WRIT PETITION NO. 4635 OF 2022 Hitesh Rajnikant Jobalia ....PETITIONER V/S Paresh Panchmatiya Huf Through Its Karta ....RESPONDENT Paresh Ratilal Panchmatiya And Anr WITH CR. WRIT PETITION NO. 4630 OF 2022 Hitesh Rajnikant Jobalia ....PETITIONER V/S Paresh Panchmatiya Huf And Anr ....RESPONDENT Page 1/4 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:51:07 ::: WITH CR. WRIT PETITION NO. 4631 OF 2022 Hitesh Rajnikant Jobalia ....PETITIONER V/S Paresh Ratilal Panchmiatiya ....RESPONDENT WITH CR. WRIT PETITION NO. 4638 OF 2022 M/s. Max Signage Industries Pvt Ltd. And Ors ....PETITIONER V/S Paresh Panchmatiya ....RESPONDENT WITH CR. WRIT PETITION NO. 933 OF 2023 Hitesh Rajnikant Jobalia ....PETITIONER V/S Rajesh Ramchandra Shah And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 939 OF 2023 Hitesh Rajnikant Jobalia ....PETITIONER V/S Rajesh Ramchandra Shah And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 937 OF 2023 M/s Hrj Signage Print Hub Through Its Sole ....PETITIONER Proprietor Hitesh Jobalia V/S Paresh Panchmatiya Huf Through Paresh Ratilal Page 2/4 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:51:07 ::: Panchmatiya WITH CR. WRIT PETITION NO. 936 OF 2023 M,/s Hrj Signage Print Hub Through Its Sole ....PETITIONER Proprietor Hitesh Jobalia V/S Paresh Ratilal Panchmatiya ....RESPONDENT WITH CR. WRIT PETITION NO. 938 OF 2023 Hitesh Rajnikant Jobalia And Anr ....PETITIONER V/S Paresh Panchmatiya And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 934 OF 2023 Hitesh Rajnikant Jobalia ....PETITIONER V/S Rajesh Ramchandra Shah And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 11th September, 2023 ....RESPONDENT Page 3/4 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:51:07 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 10:51:07 :::