Madhya Pradesh High Court
Kanhaiyalal vs Union Of India on 3 May, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 872 of 2013 (KANHAIYALAL AND OTHERS Vs UNION OF INDIA) Dated : 03-05-2024 Counsel for appellants is present.
Post the matter for argument on 15.05.2024.
(DUPPALA VENKATA RAMANA) JUDGE vibha Signature Not Verified Signed by: VIBHA PACHORI Signing time: 06-05-2024 17:34:37