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Madhya Pradesh High Court

Kanhaiyalal vs Union Of India on 3 May, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 872 of 2013 (KANHAIYALAL AND OTHERS Vs UNION OF INDIA) Dated : 03-05-2024 Counsel for appellants is present.

Post the matter for argument on 15.05.2024.

(DUPPALA VENKATA RAMANA) JUDGE vibha Signature Not Verified Signed by: VIBHA PACHORI Signing time: 06-05-2024 17:34:37