Section 10(4)(b) in Assam Moslem Marriages and Divorces Registration Act, 1935

[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

(b)If the entry be of a divorce other than the kind known as Klin la in a register in the form (B) contained in the Schedule II to this Act-

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