Section 71 in West Bengal Trade Unions Rules, 1998
71. Office accommodation.
- The management of an industrial establishment employing more than 250 workmen on any day in a calendar year shall provide suitable office accommodation to the Trade Union recognised as the sole bargaining agent or principal bargaining agent.Form I[See rules 3 and 30(1)(a)/30(3)]Application for recognition of a registered Trade UnionName of the Trade Union........................................Registration No. ......................................................The above named trade union hereby applies for its recognition as a recognised Trade Union for M/s. ............................................................ (the name and address of the industrial .......................................................................................................... establishment or the class of industry and es local area to be specified here)
