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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(3)(a) in Telangana District Boards Act, 1955

(a)the amount of rent which is due from such occupier for the building or land in respect of which such expenses are payable at the time of the demand made upon him, or