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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(i) in The Maharashtra Electricity Duty Act, 1958

(i)[] [Clauses (e) was relettered as clause (i) by Maharashtra 18 of 1963.] provide for giving effect to the provisions of this Act.