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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(d) in The Commission Of Sati (Prevention) Act, 1987

(d)participating in any procession in connection with the commission of sati or aiding the widow or woman in her decision to commit sati by taking her alongwith the body of her deceased husband or relative to the cremation or burial ground;