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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Punjab - Subsection

Section 99(1)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)no person shall within the area included in the scheme, institute or change the use of any land or building or carry out any development, unless such person has applied for and obtained the permission of the Authority in the prescribed form;