Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The M.P. State Dental Council Rules, 1969

(2)Votes shall be taken by show of hands or by division or by ballot as the President may direct:Provided that rules shall be taken by ballot if three members so desire and ask for it:Provided further that if voting has been show of hands a division shall be taken if a member asks for it.