Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33G] [Entire Act] Union of India - Subsection Section 33G(3) in The Drugs And Cosmetics Act, 1940 (3)No person who has any financial interest in the manufacture or sale of any drug shall be appointed to be an Inspector under this section.
