Delhi High Court - Orders
Preet Kaur And Anr vs Union Of India And Ors on 20 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7834/2022
PREET KAUR AND ANR ..... Petitioners
Through: Mr. Nikhil Kohli, Mr. Gaurav Gupta,
Mr. Kushank Garg, Mr. Akshay
Ganpath, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with Mr.
R.M. Tripathi, Mr. Kamal Digpaul,
Ms. Swati Kwatra, Advs. for R-1 to 3.
Ms. Ekta Chaudhary, Adv. for R-4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 20.05.2022 CM APPL. 23934/2022 Allowed, subject to all just exceptions. The application shall stand allowed. W.P.(C) 7834/2022 & CM APPL. 24072/2022 Learned counsel representing the third respondent is directed to obtain instructions and apprise the Court whether any Look Out Circular stand opened in respect of the petitioner.
List again on 27.07.2022.
YASHWANT VARMA, J.
MAY 20, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:23.05.2022 18:36:59