Supreme Court - Daily Orders
Raghubir Rai vs Prem Lata on 22 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.21 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24409/2014
(Arising out of impugned final judgment and order dated 15/05/2014
in FAO No. 597/2013 passed by the High Court Of Delhi At N. Delhi)
RAGHUBIR RAI Petitioner(s)
VERSUS
PREM LATA AND ANR Respondent(s)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. K.V. Vishwanathan,Sr.Adv.
Ms. Jyoti Mendiratta,Adv.
For Respondent(s) Mr. Ramji Srinivasan,Sr.Adv.
Mrs. Rachna Gupta,Adv.
Mr. Ashok Gurnahi,Adv.
Mr. Anil Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.09.25
10:28:39 IST
Reason: