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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Civil Services (Conduct) Rules, 1971

(1)No Government servant shall except with the previous sanction of Government, own wholly or in part, or conduct, or participate in the ending or managing of any newspaper or other periodical publication.