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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(6)(b) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(b)The temporary permit shall be deemed to be license subject to the conditions of the license sought to be renewed, and no fee shall be charged for issue of the same.