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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(b) in Assam Home Guards Act, 1947

(b)The exercise by the Commandant General or the Commandant or other officer of the Home Guards of the powers conferred on District Superintendents of Police in Assam;