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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Odisha - Subsection

Section 227(1)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)the special medical service referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff laboratory and other equipments;