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Union of India - Section

Section 1 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

1. Short title, commencement and application

(1)These rules may be called the Port of Tuticorin (Harbor Craft) Rules, 1976.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to the Port of Tuticorin