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State of West Bengal - Section

Section 109 in The West Bengal Motor Vehicles Rules, 1989

109. Preference in granting Stage Carriage permit.

- Under sub-clause (iii) of clause (d) of sub-section (3) of section 71 of the Act, and financial stability and satisfactory performance including payment of tax, a preference shall be given to the educated unemployed, project affected persons, applicant having a Diploma in Automobile Engineering and/or a Diploma in Tourism or Transport Management from recognised institute, or a Travel Agent recognised by India Tourism Development Corporation or the West Bengal Tourism Development Corporation.