Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(3) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (3)Nothing in this section shall be deemed to apply to any suit instituted under section 38 of the Specific Relief Act, 1963 (47 of 1963).
