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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1)(c) in The Orissa Co-operative Societies Rules, 1965

(c)all notice received in any legal proceedings against the Society alongwith a statement of action taken in pursuance thereof since the date of the last meeting;