Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act] State of Nagaland - Subsection Section 76(1)(i) in Nagaland Municipal Act, 2001 (i)Is excess of the power conferred by this Act or the rules made thereunder, or against any direction of the Government; or