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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 20B in Tamil Nadu Prohibition Act, 1937

20B. Co-Operative societies to be given preference.

- Where any co-operative society registered or deemed to have been registered under any law in force for the time being, makes an application for the grant of a licence under clause (d) of section 20, the authority competent to grant such licence shall, in granting such licence, give preference to such co-operative society over every other applicant.]