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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1) in The Goa Panchayat Raj Act, 1994

(1)There shall be four ordinary meetings of the Gram Sabha to be held on any Sunday of January, April, July and October of every year, to be convened by the Sarpanch.