Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 40 in The Chit Fund (Manipur) Rules, 1994

40. Disposal of records.

- The books and papers of a chit which has been completely wound up and of the Receiver shall retained and disposed of in such manner as the Registrar may direct.