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[Cites 0, Cited by 0] [Section 137(2)] [Section 137] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 137(2)(o) in The Jammu and Kashmir Electricity Act, 2010

(o)the form in which and the time at which notice is to be given to the Chief Electrical Inspector under sub-section (1) of section 123;