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The State Of Punjab vs M/S Ferrous Alloy Forgings P Ltd. on 3 December, 2015

     ITEM NO.46                           REGISTRAR COURT. 1                        SECTION IVB

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                         No(s).     23347/2014


     STATE OF PUNJAB & ANR.                                                    Petitioner(s)

                                                           VERSUS

     M/S. FEEROUS ALLOY FORGING PVT.LTD. & ORS.                                Respondent(s)

     (with office report)


     Date : 03/12/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                          Mr K.K.Mahalik, Adv.
                                          Mr. Kuldip Singh,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner has not taken steps to effect service on respondent nos. 1 and 3. Ld. Counsel has requested four weeks time. Be taken as assured. Notices thereafter be issued.

Service on respondent no.2 is complete but respondent-High Court of Punjab and Haryana is not intended to appear and to engage a counsel.

List again on 18.2.2016.

(RACHNA GUPTA) Registrar